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State of Jammu-Kashmir - Section

Section 60 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

60. General instructions.

(1)The Director may, by order, specify from time to time dress and pattern of various types of dresses for members of the Force.
(2)The badges of rank of all members of the Force holding their appointments on a regular basis shall be as specified in Schedule-VII.
(3)Provided that the appointing authority while promoting a member of the Force may, looking to the nature and duration of the appointment, allow him to wear the uniform and badges of the rank of that higher appointment.
(4)All officers are forbidden to introduce or sanction for experimental or other purposes any unauthorised deviation from the specified pattern of dress, clothing equipment and badges.