Section 4(1B) in The Institutes of Technology Act, 1961
(1B)[ The Indian Institute of Technology, Guwahati, Assam shall, on such incorporation, be called the Indian Institute of Technology, Guwahati.] [Ins by Act 35 of 1994, Section 4 (w.e.f. 1-9-1994)](IC)[ The University of Roorkee, Roorkee shall, on such incorporation, be called the Indian Institute of Technology, Roorkee] [Inserted by Act 16 of 2002 (w.e.f. 28.3.2002) ]
