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[Cites 0, Cited by 0] [Section 4(1B)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1B)(IC) in The Institutes of Technology Act, 1961

(IC)[ The University of Roorkee, Roorkee shall, on such incorporation, be called the Indian Institute of Technology, Roorkee] [Inserted by Act 16 of 2002 (w.e.f. 28.3.2002) ]