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Bombay High Court

Creative Grains And Transportation ... vs M/S. Aai Tulja Bhavani Transport on 18 July, 2022

Bench: G.S. Patel, Madhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6199 OF 2021

 M/s. Aai Tulja Bhavani Transport              ....PETITIONER
             V/S
 State Of Maharashtra And Anr                ....RESPONDENT

WITH WRIT PETITION NO. 5100 OF 2021 Mariwalla Bhatia Co-operative Consumer ....PETITIONER Society Ltd V/S The State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 6394 OF 2021 M/s. H.p. Ghumare Thr. Proprietor Haridas S/o ....PETITIONER Pralhad Ghumare V/S The State Of Maharashtra Thr. Principal ....RESPONDENT Secretary And Anr WITH WRIT PETITION NO. 9785 OF 2021 M/s Sainath Grain Traders Pvt Ltd Through Its ....PETITIONER Director V/S State Of Maharashtra And Ors ....RESPONDENT WITH Page 1/5 ::: Uploaded on - 18/07/2022 ::: Downloaded on - 19/07/2022 05:59:21 ::: WRIT PETITION NO. 8598 OF 2021 M/s. Gupta Freight Carrier Through Proprietor ....PETITIONER Vishal Pannalal Gupta V/S The State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 8554 OF 2021 M/s. Shobhana Transport Company ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 6812 OF 2021 M/s. S.b. Konapure Thr. Parnters And Poa ....PETITIONER Shivanand Basappa Konapure V/S The State Of Maharashtra Thr. Gp And Ors ....RESPONDENT WITH PUBLIC INTEREST LITIGATION NO. 1 OF 2022 Santosh Shankar Musale ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH WRIT PETITION NO. 6518 OF 2021 M/s. Patil Transport Service Thr. Partner Hanesh....PETITIONER Dilip Patil V/S Page 2/5 ::: Uploaded on - 18/07/2022 ::: Downloaded on - 19/07/2022 05:59:21 ::: The State Of Maharashtra Thr. Secretary And ....RESPONDENT Ors WITH CONT. PETITION NO. 479 OF 2021 M/s. Shobhana Transport Company, Thr. Partner....PETITIONER Shri. Sanjay S/o Tukaram Mahajan V/S Principal Secretary, Food And Civil Supply ....RESPONDENT Consumer Protection Department Govt. Of Mah.

WITH WRIT PETITION NO. 8550 OF 2021 M/s. Nobel Carrying Corporation Through Its ....PETITIONER Partner Mohiyoddin Abdulfaiz Sultan V/S The State Of Maharashtra And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 3403 OF 2021 In Writ Petition 6199 OF 2021 Gade Transport Ahmednagar ....PETITIONER V/S Aai Tulja Bhavani Transport And Ors ....RESPONDENT WITH WRIT PETITION NO. 9786 OF 2021 M/s Joshi Frieght Carrier Through Partner Manoj ....PETITIONER S/o Biharilal Joshi V/S Page 3/5 ::: Uploaded on - 18/07/2022 ::: Downloaded on - 19/07/2022 05:59:21 ::: The State Of Maharashtra And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 3403 OF 2021 In Writ Petition 6199 OF 2021 Gade Transport Ahmednagar ....PETITIONER V/S Aai Tulja Bhavani Transport And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 41 OF 2022 In Writ Petition 6199 OF 2021 Gade Transport ....PETITIONER V/S Aai Tulja Bhavani Transport And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 3402 OF 2021 In Writ Petition 6199 OF 2021 Creative Grains And Transportation Services Pvt....PETITIONER Ltd V/S M/s. Aai Tulja Bhavani Transport ....RESPONDENT WITH INTERIM APPLICATION NO. 2883 OF 2021 In Writ Petition 6199 OF 2021 Page 4/5 ::: Uploaded on - 18/07/2022 ::: Downloaded on - 19/07/2022 05:59:21 ::: M/s Shobhana Transport Company ....PETITIONER V/S M/s. Aai Tulja Bhavani Transport ....RESPONDENT Siddharth Karpe for Petitioner GOVERNMENT PLEADER A.S. WRIT CELL for Respondent CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 18th July, 2022 P.C. :

S. O. to 26/07/2022 ( H. O. B.).
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 18/07/2022 ::: Downloaded on - 19/07/2022 05:59:21 :::