Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Jharkhand - Subsection Section 5(1) in Jharkhand Tourism Development and Registration Act, 2015 (1)The non-official Directors shall hold office of the Authority for a period of two years from the date of their appointment and they shall be eligible for re-appointment.
