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State of Jharkhand - Section

Section 5 in Jharkhand Tourism Development and Registration Act, 2015

5. Term of office.

(1)The non-official Directors shall hold office of the Authority for a period of two years from the date of their appointment and they shall be eligible for re-appointment.
(2)If the Government considers that the continuance in office of any nonofficial Director is not in the interest of the Authority, the Government may make an order as terminating his term and thereupon, he shall cease to be a member of the Authority not withstanding the fact that the term to which he was nominated has not expired.
(3)Any non-official Director of the Authority may resign his office by a letter addressed to the Chairman and the resignation shall take effect from the date of acceptance of his resignation by the Chairman.