Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 200] [Entire Act]

State of Bihar - Subsection

Section 200(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)any tower scaffold which can be moved or scattered is-
(i)constructed with due regard to the stability and, if necessary, adequately weighted at the base;
(ii)used only on plain and even surface and;
(iii)has casters provided with positive locking devices to hold such scaffold in position;