Section 200 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
200. Tower scaffold.
- The employer shall ensure at a construction site of a building or other construction work that-(a)the height of every tower scaffold used in building or other construction work is not more than eight times, the lesser of a base dimension of such scaffold;(b)a tower scaffold is lashed to a building or a fixed structure before being used by the building workers;(c)any tower scaffold which can be moved or scattered is-(i)constructed with due regard to the stability and, if necessary, adequately weighted at the base;(ii)used only on plain and even surface and;(iii)has casters provided with positive locking devices to hold such scaffold in position;(d)no building worker remains on board scaffold, tools material when it is being shifted from one position to another position.
