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State of Andhra Pradesh - Section

Section 17 in Andhra Pradesh Electricity Regulatory Commission (Interim Balancing and Settlement Code) Regulation, 2006

17. Power to Amend.

- The Commission may from time to time and, vary, alter, suspend, modify, amend or repeal any provisions of this Regulation.Appendix - 1 (A)Format for the Day-ahead Wheeling Schedule for each 15 minute time block of the day
Date: Declared capacity for the day
Name of the Generator; {|
Time block Available Capacity
   
|-| Address of theGenerating Station:|-| Entry point voltage:|}
DISCOM Name of the Consumer Voltage level of Exist point Time Blocks Allocated capacity at Entry point Kw Net capacity at Exit point kW
           
         
         
           
           
         
         
           
           
         
         
           
           
         
         
           
           
         
         
           
Any other information to be provided:Signature of the OA Generator /Scheduled Consumer/OA ConsumerNote. - An example each for computation of Net capacity at Exit point is given in Appendix -1(b) and examples for Settlement are given in Appendix-2Appendix -1 (B)Computation of Net capacity at the Exit point
Date: Declared capacity for the day
Name of the Generator: Z in SPDCLEntry point voltage: 132 kV {|
Time block Available Capacity
   
|}
DISCOM Name of the consumer Voltage level of Exit point Time Blocks Allocated capacity at Entry point kW Net capacity at Exit point kW
  1. Sch. Consr. 11 kW 1 to 96 1,000 830.80
SPDCL 2 Sch. Consr. 132 kV 1 to 96 2,000 1900.00
  3. OA Consr. 33kV lto 96 1,000 893.40
Total for SPDCL          
  1. Sch. Consr. 11 kV 1 to 96 1,000 827.20
CPDCL 2. Sch.Consr. 33 kV 1 to 96 3,000 2676.60
  3. OA Consr. 132 kV 1 to 96 5,000 4750.00
Total for CPDCL          
  1. Sch. Consr. llkV 1 to 96 1,000 821.00
NPDCL 2. OA Consr. 33 kV 1 to 96 2,000 1778.60
Total for NPDCL          
  1. Sch. Consr. 11 kV 1 to 96 1,600 818.90
EPDCL 2. OA Consr. 33 kV 1 to 96 3,000 2636.70
Total for EPDCL          
Grand Total     20,000 17983.20  
N.B. - In the Table above, the following loss levels have been taken into consideration, sourced from the Commission’s Tariff Order for FY 2005-06. The loss levels of corresponding FY as per the Tariff Order of the Commission for the relevant year should be taken for computation of the net capacity at exit point:
Transmission losses = 5%Distribution losses up to the Voltage level of exist point (Percentage)
Voltage SPDCL CPDCL NPDCL EPDCL
33kV 5.66 5.66 5.78 6.07 7.11
11 kV 11.92 11.92 12.28 12.90 13.11
LT 20.44 20.44 20.50 23.05 21.30
Example for calculation of Losses. - OA Consumer 3 of SPDCL→ 132 kV + Losses up to 33 kV→ (5+5.66=10.66%)→ 1000 X 10.66/100 = 106.60 kWAppendix -2
(A). Where Generator is Generating at the level of Scheduled Capacity:
(kW){|
|-| DISCOM| Consumer| Sch. Cap at Exist Point| Recorded consumption| Accountable to Generator| Accountable to DISCOM| Deviation at Exist point|-|| 1. Sch. Consr.| 830.80| 1000| 830.80| 169.20| Nil|-| SPDCL| 2. Sch. Consr.| 1900.00| 2000| 1900.00| 100.00| Nil|-|| 3. OA Consr.| 893.40| 1200| 893.40| 306.60| 306.60|-|| 4. Sch. Consr.| 827.20| 600| 600.00| 0.00| (-) 227.70|-| CPDCL| 5. Sch. Consr.| 2676.60| 3000| 2676.60| 323.40| Nil|-|| 6. OA Consr.| 4750,00| 4000| 4000.00| 0.00| (-) 750.00|-|| 7. Sch. Consr.| 821.00| 1100| 821.00| 279.00| Nil|-| NPDCL| 8. OA Consr.| 1778.60| 1900| 1778.60| 121.40| 121.40|-|| 9. Sch. Consr.| 818.90| 1200| 818.90| 381.10| Nil|-| EPDCL| 10. OA Consr.| 2636.70| 2500| 2500.00| 0.00| (-) 163.30|}
(B). Where Generator is under Generating w.r.t Scheduled Capacity: