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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(8) in Conduct of Elections Rules, 1961

(8)After all the ballot boxes have been labelled, secured and sealed, they shall be placed in the voting compartment side by side the same order in which the names of the candidates to whom they have respectively been allotted appear in the list of contesting candidates.";
(cc)[ in lieu of rule 38, the following rule shall apply:- [ Substituted by S.O. 5573, dated 23.12.1971.]
"38-B. Issue of ballot papers to electors .-(1) Every ballot paper shall before issue to an elector be-
(a)stamped with such distinguishing mark as the Election Commission may direct; and
(b)signed in full on its back by the presiding officer.