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[Cites 0, Cited by 0] [Section 49(8)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(8)(cc) in Conduct of Elections Rules, 1961

(cc)[ in lieu of rule 38, the following rule shall apply:- [ Substituted by S.O. 5573, dated 23.12.1971.]