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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(2) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

(2)Separate and adequate screening facilities shall be provided for the use of male and female workmen and sould be maintained in clean and hygienic condition.