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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(2) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(2)For journey undertaken by the members of the committee for any work of the committee for which they are deputed, outside Delhi and a member of marketing committee of a market of national importance when coming from outside Delhi to attend the meeting they shall be paid travelling allowance/daily allowance at the rates admissible to the executives of public sector undertakings of Government.Explanation. - For the purpose of this rule a meeting of the Board or as the case may be a meeting of the committee shall include meeting of its sub-committee.