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NCT Delhi - Section

Section 7 in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

7. Allowances to members of the Committee.

(1)The Chairman, Vice-Chairman and a member shall be paid three hundred rupees, two hundred seventy five rupees and two hundred fifty rupees respectively as an honourarium and sitting allowance for attending each meeting of the committee or sub-committee. This will be inclusive of all expenditure and charges which a member may have to incur on transportation and other ancillary items for and in connection with attending meeting of the committee.
(2)For journey undertaken by the members of the committee for any work of the committee for which they are deputed, outside Delhi and a member of marketing committee of a market of national importance when coming from outside Delhi to attend the meeting they shall be paid travelling allowance/daily allowance at the rates admissible to the executives of public sector undertakings of Government.Explanation. - For the purpose of this rule a meeting of the Board or as the case may be a meeting of the committee shall include meeting of its sub-committee.