Himachal Pradesh High Court
State Of H.P. & Another vs . Ravinder Paul & Others And on 18 October, 2022
Bench: Sabina, Sushil Kukreja
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State of H.P. & Another vs. Ravinder Paul & others and connected matters.
LPA No.62 of 2022 a/w LPA No.43 of 2022, CWP Nos.433, 445 to 447, 5803 of 2021 and CWP No.1334 of 2022 LPA No. 62 of 2022 18.10.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the appellants.
Mr. Vikas Rajput, Advocate, for the respondents. LPA No. 43 of 2022 Mr. Anil Jaswal, Additional Advocate General, for the appellants.
None for the respondents.
CWP Nos.433, 445 to 447, 5803 of 2021 and CWP No.1334 of 2022 Mr. Rajesh Verma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
Apparently due to the reason that the name of the counsel for the respondents in LPA No.43 of 2022 is not reflected in the cause list, none has appeared on behalf of the respondents.
List again on 19.12.2022.
Office is directed to reflect the name of Ms. Suman Thakur, learned counsel for the respondents, in the cause list, henceforth.
Office is directed to list CWP No.5231 of 2021 alongwith the cases on the adjourned date.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 19/10/2022 20:04:05 :::CIS