Himachal Pradesh High Court
State Of H.P. & Another vs . Ravinder Paul & Others And on 28 September, 2022
Bench: Sabina, Sushil Kukreja
State of H.P. & Another Vs. Ravinder Paul & Others and .
connected matters.
LPA No.62 of 2022 a/w LPA No. 43 of 2022, CWP Nos.433, 445 to 447, 5803 of 2021 & CWP No.1334 of 2022.
LPA No. 62 of 2022.
28.09.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants.
Mr. Vikas Rajput, Advocate for the respondents.
LPA No.43 of 2022 r Mr. Ashwani Sharma, Additional Advocate General, for the appellants. None for the respondents. CWP Nos.433, 445 to 447, 5803 of 2021 & CWP No.1334 of 2022 Mr. Rajesh Verma, Advocate for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General for the respondents.
Learned counsel for the respondents requests for an adjournment.
List after two weeks.
(Sabina) Judge (Sushil Kukreja) Judge September 28, 2022 (ps) ::: Downloaded on - 28/09/2022 20:06:43 :::CIS