Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(5)(e) in Manonmaniam Sundaranar University Act, 1990

(e)A member of the Standing Committee on Academic Affairs, other than ex-officio member, may tender resignation of his membership at any time before the term of his office expires. Such resignation shall be conveyed to the chancellor by a letter in writing by the member, and the resignation shall take effect from the date of its acceptance by the Chancellor.