Section 6 in The Employees' Provident Funds Appellate Tribunal (Procedure) Rules, 1997'
6. Place of filing appeals.
- [The appeal shall ordinarily be filed by the appellant with the Registrar of the Tribunal within whose jurisdiction the cause of action has arisen.] [Substituted by Notification No. G.S.R. 24 (E), dated 14.1.2016 (w.e.f. 21.6.1997).]
