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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(vii) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(vii)to maintain the registers of Contractors, Supervisors, Wiremen and Chartered Electrical Safety Engineer to whom licences, certificates and permits have been issued by the Technical Committee; and