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State of Rajasthan - Section

Section 19 in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

19. Power and Function of the Member Secretary.

- The Member Secretary shall have the following power and function
(i)to take all actions as required and considered necessary in connection with committee's meetings, recording the proceedings of the meetings and all correspondences in accordance with the decisions of the Committee;
(ii)to scrutinize all applications received for grant of permit to work as Supervisor, Wireman and Chartered Electrical Safety Engineer and put upto the committee for their consideration;
(iii)scrutinize all applications received for grant of electrical contractor's licences and put upto the committee for their consideration;
(iv)to grant duplicate or renewed Licence to Electrical Contractor. Certificate to work for Supervisors and Wiremen and Permits to work to Supervisors, Wiremen and Chartered Electrical Safety Engineer as the case may be on recommendation of the Committee;
(v)to countersign licences to electrical contractors and certificates to work or permit to work to supervisors, chartered electrical safety engineers and wiremen;
(vi)to notify all electric supply companies, electrical contractors' association and all other concerned party of all licence issued, suspended and cancelled;
(vii)to maintain the registers of Contractors, Supervisors, Wiremen and Chartered Electrical Safety Engineer to whom licences, certificates and permits have been issued by the Technical Committee; and
(viii)to do all other things as directed by the Chairperson or the Committee.