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State of Odisha - Section

Section 1 in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

1. Short title, commencement and extent.

(1)These rules may be called the Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990.
(2)[ They shall come into force with effect from the date specified in this behalf by the Chief Controlling Revenue Authority.] [The rules came into force from the 1st day of April, 1991, vide Board's Notification No. 52/Gen. 19.1.1991.]
(3)They shall be applicable to the whole of State of Orissa.Chapter-II Supply of Stamps and Stamped Papers