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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(2) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

(2)[ They shall come into force with effect from the date specified in this behalf by the Chief Controlling Revenue Authority.] [The rules came into force from the 1st day of April, 1991, vide Board's Notification No. 52/Gen. 19.1.1991.]