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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(v) in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

(v)was any road transferred to the control of State Government and, if so, the length? was any road taken over from village panchayats and, if so, the number and length;