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State of Punjab - Section

Section 37 in The Punjab Factory Rules, 1952

37. Source of supply

. - The water provided for drinking shall be supplied-
(a)[ from a public water supply system; or] [Substituted by Punjab Government Notification No. G.S.R.94/C.A.- 63/48/Section 112/Amd. 20/84, dated 31 October, 1984.]
(b)from any other source approved in writing by the Health Officer.