Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Punjab - Subsection Section 37(a) in The Punjab Factory Rules, 1952 (a)[ from a public water supply system; or] [Substituted by Punjab Government Notification No. G.S.R.94/C.A.- 63/48/Section 112/Amd. 20/84, dated 31 October, 1984.]
