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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(3) in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983

(3)The Government Analyst shall submit a report of the sample analysed by him under sub-section (3) of section 27 in triplicate to the State Board in Form 5.