Section 12 in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983
12. Forms of notices and reports.
(1)A notice under sub-section (3) of section 26 shall be in Form 3.(2)The State Board Analyst shall submit a report of the sample analysed by him under sub-section (1) of section 27 in triplicate to the State Board in Form 4.(3)The Government Analyst shall submit a report of the sample analysed by him under sub-section (3) of section 27 in triplicate to the State Board in Form 5.
