Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(83) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(83)"natural drain" means a drain which is a natural path that transmits natural stream water or storm water runoff from a point of higher elevation to a point of lower elevation;