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[Cites 0, Cited by 0] [Section 582] [Entire Act]

State of Assam - Subsection

Section 582(v) in The Assam Excise Rules, 2016

(v)The Holograms which have been supplied by the Excise Officer in charge of a manufactory to the licensee of the manufactory, but which remain unused after the completion of the day's production, shall remain in the custody of the manufacturer. Those Holograms shall be affixed on the bottles during production on the next working day.