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State of Assam - Section

Section 582 in The Assam Excise Rules, 2016

582. Activity description at the Foreign Liquor manufactories, Breweries and Country Spirit manufactory.

- (i) At the start of production during the day, the licensee of the Foreign Liquor manufactory, brewery / Country Spirit manufactory shall place a requisition for a defined number of Holograms to the Excise Officer in charge of the manufactory / manufactory. The requisition shall be for 10,000 Holograms or multiples thereof.
(ii)The Excise Officer in charge of the manufactory, brewery / manufactory shall supply the same to the licensee, after making a record of the same.
(iii)The Holograms would be affixed on all the bottles during production.
(iv)Before the removal of any bottle or bottles of liquor to the bonded warehouse of the Foreign Liquor manufactory / Country Spirit manufactory, the licensee of a manufactory, brewery / manufactory shall assign the required attributes to the Holograms so affixed.
(v)The Holograms which have been supplied by the Excise Officer in charge of a manufactory to the licensee of the manufactory, but which remain unused after the completion of the day's production, shall remain in the custody of the manufacturer. Those Holograms shall be affixed on the bottles during production on the next working day.
A spool of Holograms f He fixed on a particular bottling line shall not be ordinarily removed till the spool is completely exhausted.