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State of Rajasthan - Section

Section 14 in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

14. Inspection by Collector and Treasury Officer.

- (i) The Collector shall make annual inspection of the Old Age Pension Register during the inspection of District Treasury.
(ii)The Treasury Officer shall make annual inspection of the Old Age Pension Register during the inspection of Sub-Treasury and satisfy himself that all cases sanctioned by him have been duly brought on the registers in the Sub-Treasury and that payments are made regularly and without delay. He shall also satisfy himself that intimations necessitating the correction of the registers like the death of a pensioner or a change of address are promptly carried out in the Sub-Treasury.