Section 14(ii) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974
(ii)The Treasury Officer shall make annual inspection of the Old Age Pension Register during the inspection of Sub-Treasury and satisfy himself that all cases sanctioned by him have been duly brought on the registers in the Sub-Treasury and that payments are made regularly and without delay. He shall also satisfy himself that intimations necessitating the correction of the registers like the death of a pensioner or a change of address are promptly carried out in the Sub-Treasury.
