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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in University Grants Commission (Open and Distance Learning) Regulations, 2017

(2)The learner support services to be provided by the Higher Educational Institution shall include the following, namely:-
(i)pre-admission counselling for prospective learners to provide information to facilitate them in taking an informed decision on joining a specific programme;
(ii)support for admission related matters;
(iii)details of study material and information shall also be available on the website of the Higher Educational Institution;
(iv)arrangement to ensure the delivery of study material to learners within a fortnight from the date of admission.
(v)A full time dedicated help desk well versed with the learner information data base providing single window services for all learner related queries.