Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(b) in The Service Tax and Central Excise (Furnishing of Annual Information Return) Rules, 2016 (b)filed electronically, in Form AIRF, along with the Annexure of this Form, to the Directorate General of Systems and Data Management:
