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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3)(a) in Cyberabad (Metropolitian Area) Police Act, 2004

(a)The previous operation of the Andhra Pradesh (Telangana Area) District Police Act,1329-F, (Act X of 1329-F) in respect of the area comprises within the metropolitan Area of Cyberabad;