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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in Cyberabad (Metropolitian Area) Police Act, 2004

(3)Such ceasor shall not effect :-
(a)The previous operation of the Andhra Pradesh (Telangana Area) District Police Act,1329-F, (Act X of 1329-F) in respect of the area comprises within the metropolitan Area of Cyberabad;
(b)Any penalty, forfeiture or punishment incurred in respect of any offences committed under the provisions of the Andhra Pradesh (Telangana Area) District Police Act, 1329-F; (Act X of 1329-F); or
(c)Any investigation, legal proceedings or remedy in respect of such penalty, for feature punishment and any such penalty, forfeiture or punishment may be imposed as if this Act had not been passed.