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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(4)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)a ship, vessel, boat, tent, van and any other structure used for human habitation or used for keeping or storing any article or goods;