Section 2(4) in The Coimbatore City Municipal Corporation Act, 1981
(4)"building" includes-(a)a house, out-house, stable, latrine, godown, shed, hut and any other structure whether of masonry, bricks, mud, wood, metal or any other material whatsoever;(b)a structure on wheels or simply resting on the ground without foundations; and(c)a ship, vessel, boat, tent, van and any other structure used for human habitation or used for keeping or storing any article or goods;
