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[Cites 0, Cited by 0] [Section 5(8)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(8)(xi) in Tamil Nadu Electricity Grid Code, 2005

(xi)Electrical, mechanical and civil designs shall be standardized to the extent possible. Where standards developed by CTU/STU are available, the same may be adopted at the option of the transmission licensee.