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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

2.2Words and expressions used herein and not defined in these Regulations but defined in the Act or IEGC or the State Grid Code or the Electricity Supply Code or the Rules and other Regulations made under the Act shall have the meaning as assigned to them under the Act or the IEGC or the State Grid Code or the Electricity Supply Code or the Rules and other Regulations, as the case may be.