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State of Punjab - Section

Section 14 in Punjab Registration of Births and Deaths Rules, 2004

14. Interval and forms of periodical returns. [Sections 19(1) and 30].

(1)Every Registrar shall after completing the process of registration, send all the Statistical parts of the reporting forms relating to each month alongwith the Summary Monthly Report in Form No. 12 for births, Form No. 13 for deaths and Form No. 14 for Still Births to the District Registrar on or before the 5th day of the following month.
(2)The District Registrar shall forward all such statistical parts of the reporting forms received by him to the Chief Registrar not later than the 10th days of the months.