Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act] Securities And Exchange Board Of India - Subsection Section 54(1)(b) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018 (b)the names of the transferor, transferee, and the dates of transfer of securities;