Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(2) in The Bharathiar University Act, 1981

(2)The amount payable under sub-section (1) shall be in addition to the amount payable by the University of Chennai to the Bharathiar University under section 58.