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State of Tamilnadu - Section

Section 59 in The Bharathiar University Act, 1981

59. Payment of certain amount by the University of Chennai.

(1)The University of Chennai shall, out of its funds as on the notified date, pay to the Bharathiar University such amount as the Government may, in consultation with the University of Chennai, specify.
(2)The amount payable under sub-section (1) shall be in addition to the amount payable by the University of Chennai to the Bharathiar University under section 58.