Section 16 in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018
16. Settlement of Deviation Charges.
- SLDC shall prepare the State Pool Account and Deviation Energy Account and shall undertake settlement of deviation charges payable by each pooling station and each generator who is not a part of the pooling station feeding directly to the sub-station as per the provisions of this Regulation.
