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State of Rajasthan - Section

Section 51 in The Rajasthan Molasses Rules, 1985

51.

(1)The licensee shall abide by the provisions of the Act, rules, and orders made thereunder from time to time.
(2)The licensee shall comply with all lawful orders and directions issued to him by the Excise Commissioner within such time as may be specified by the Excise Commissioner in the order or directions.