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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(2) in The Rajasthan Molasses Rules, 1985

(2)The licensee shall comply with all lawful orders and directions issued to him by the Excise Commissioner within such time as may be specified by the Excise Commissioner in the order or directions.