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State of Tamilnadu - Section
Section 3 in Special Rules for the Tamil Nadu School Educational Subordinate Service (Municipal and Township Schools)
3. Appointing authority. - (a) The appointment to the classes and categories specified in Column (1) of the Table below shall be made by the authorities specified in the corresponding entries in Column (2) thereof: -
| Class and Category | Appointing authority | |
| (1) | (2) | |
| I | 1. Supervisor | Joint Director of School Education (Personal) |
| 2. School Assistant (B.T. Assistant) | ||
| 3. Tamil and other language Pandit Grade I(School Assistant) | ||
| 4. Head Master/Headmistress of Middle School | Chief Educational Officer concerned. | |
| II | 1. Secondary Grade Assistant | Chief Educational Officer concerned. |
| 2. Pandits and Munshi A (Tamil and other thanTamil) Pandit Grade-II. | ||
| 3. Higher Grade, Elementary Grade and NurseryTrained Teacher | ||
| 4. Head master/Headmistress of Primary Schools | ||
| III | 1. Craft Instructors | Chief Educational Officer concerned. |
| 2. Art Master/Mistress | ||
| 3. Music Teacher | ||
| 4. Pre-Vocational Instructor | ||
| IV | Physical Director | Joint Director of School Education (Personnel) |
| V | Physical Education Teacher | Chief Educational Officer concerned. |