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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

(1)The coupon books issued under these Rules and the coupons therein shall be non-transferable and shall be used only for journeys by the persons on whose favour they are issued.