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State of Madhya Pradesh - Section

Section 10 in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

10. Coupon Books and Coupons not transferable.

(1)The coupon books issued under these Rules and the coupons therein shall be non-transferable and shall be used only for journeys by the persons on whose favour they are issued.
(2)In the event of any person ceasing to be a member, the coupon book shall be returned to the Secretary.